C/M, Vidya Mandir Purva Madhyamik ... vs State Of U.P. & Another
2014 Latest Caselaw 1900 ALL

Citation : 2014 Latest Caselaw 1900 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

C/M, Vidya Mandir Purva Madhyamik ... vs State Of U.P. & Another on 20 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27301 of 2014
 

 
Petitioner :- C/M, Vidya Mandir Purva Madhyamik Vidyalaya Kayamganj &Anor
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Rajesh Kumar,D.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,Ram Milan Mishra,S.K. Verma
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc.Impleadment Application dated 18.5.2014)

Sri Ram Milan Mishra, learned counsel has made an application for impleading Arun Kumar Chaturvedi S/o of Sri Ram Prakash Chaturvedi, R/o Village Wamruliya, Post Kanasi, District Farrukhabad as respondent no.3.

Learned counsel for the petitioner has no objection if the applicant is allowed to be impleaded as party.

The application is, accordingly, allowed.

The applicant-Arun Kumar Chaturvedi be impleaded as respondent no.3 in the array of the parties to the writ petition.

Order Date :- 20.5.2014

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C/M, Vidya Mandir Purva Madhyamik ... vs State Of U.P. & Another
2014 Latest Caselaw 1900 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M, Vidya Mandir Purva Madhyamik ... vs State Of U.P. & Another2014 Latest Caselaw 1900 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

C/M, Vidya Mandir Purva Madhyamik ... vs State Of U.P. & Another
2014 Latest Caselaw 1900 ALL