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Virendra Singh vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 1898 ALL

Citation : 2014 Latest Caselaw 1898 ALL
Judgement Date : 20 May, 2014

Allahabad High Court
Virendra Singh vs State Of U.P. And 4 Ors. on 20 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 28050 of 2014
 

 
Petitioner :- Virendra Singh
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- S.S. Shukla
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 23rd May, 2014.

Order Date :- 20.5.2014

Priyanka

 

 

 
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