Citation : 2014 Latest Caselaw 1896 ALL
Judgement Date : 20 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 28038 of 2014 Petitioner :- Raj Singh And 3 Others Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Vinod Kumar Singh Counsel for Respondent :- C.S.C.,Pradeep Kumar Singh Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel represents respondent nos. 1,2 and 3.
Issue notice to respondents no.4 and 5 returnable at an early date for which learned counsel for the petitioners will take steps within a week.
The respondents may file counter affidavit within one month.
List thereafter.
Order Date :- 20.5.2014
SKM
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