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Adhishashi Abhiyanta And Another vs Radheshyam Yadav And Another
2014 Latest Caselaw 1894 ALL

Citation : 2014 Latest Caselaw 1894 ALL
Judgement Date : 20 May, 2014

Allahabad High Court
Adhishashi Abhiyanta And Another vs Radheshyam Yadav And Another on 20 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 26813 of 2014
 

 
Petitioner :- Adhishashi Abhiyanta And Another
 
Respondent :- Radheshyam Yadav And Another
 
Counsel for Petitioner :- Vimlesh Kumar Rai
 
Counsel for Respondent :- C.S.C.,S.N. Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

This is a writ petition challenging the award dated 1.6.2001 published on 10.2.2014.

Learned Standing Counsel represents respondent no. 1. Sri S.N.Srivastava, learned counsel has put in appearance on behalf of respondent no.2.

Let a counter affidavit be filed by the respondents within  one month.

List thereafter.

The question of grant of interim order will be considered on the next date. 

Order Date :- 20.5.2014

SKM

 

 

 
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