Sanjeev Kumar Sahu vs Smt. Shalini Sahu
2014 Latest Caselaw 1893 ALL

Citation : 2014 Latest Caselaw 1893 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Sanjeev Kumar Sahu vs Smt. Shalini Sahu on 20 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 294 of 2014
 

 
Appellant :- Sanjeev Kumar Sahu
 
Respondent :- Smt. Shalini Sahu
 
Counsel for Appellant :- K.K. Mani,Dilip Kumar Singh
 
Counsel for Respondent :- Anand Kr. Srivastava
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Sri Mukesh Prasad, Advocate along with Sri Anand Kumar Srivastava, Advocate put in appearance on behalf of the respondent. He may file counter affidavit/objection within a period of two weeks.

List on 15.7.2014.

Till the next date of listing, the operation of the order dated 9.4.2014 passed by the Principal Judge, Family Court, Allahabad in Matrimonial Suit No. 620 of 2010 (Smt. Salini Sahu Vs. Sanjeev Kumar Sahu) shall remain stayed. Meanwhile, the parties may explore the possibility of compromise and settle the dispute amicably.

Order Date :- 20.5.2014

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