Gaon Sabha vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 1891 ALL

Citation : 2014 Latest Caselaw 1891 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Gaon Sabha vs State Of U.P. And 3 Ors. on 20 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23194 of 2014
 

 
Petitioner :- Gaon Sabha
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Manoj Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned Standing Counsel has produced copy of the instructions received in pursuance of the order dated 6.5.2014. The same is taken on record.

As prayed, put up as fresh on 22nd May, 2014 along with record of writ petition no. 71651 of 2009 (Ram Siromani vs DDC) decided on 6.1.2010.

Order Date :- 20.5.2014

Priyanka

Download the LatestLaws.com Mobile App