Citation : 2014 Latest Caselaw 1889 ALL
Judgement Date : 20 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 27960 of 2014 Petitioner :- Ram Lal And 3 Ors. Respondent :- D.D.C. And 3 Ors. Counsel for Petitioner :- Pramod Kumar Pandey Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Shri S.S. Shukla, has made a statement that he shall file his appearance on behalf of the respondents within 48 hours.
In view of the same, put up as fresh day after tomorrow i.e. 22nd May, 2014.
Order Date :- 20.5.2014
Priyanka
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