Ishrat Ali Khan vs Daljeet Singh Mata And 4 Ors.
2014 Latest Caselaw 1888 ALL

Citation : 2014 Latest Caselaw 1888 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Ishrat Ali Khan vs Daljeet Singh Mata And 4 Ors. on 20 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 490 of 2014
 

 
Appellant :- Ishrat Ali Khan
 
Respondent :- Daljeet Singh Mata And 4 Ors.
 
Counsel for Appellant :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,A.N. Rai
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As requested on behalf of Sri Awasthi, learned counsel for the appellant, put up this matter day after tomorrow i.e. on 22nd May, 2014, as fresh.

Order Date :- 20.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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