Vijay Shanker Rai And 2 Others vs State Of U.P. And Anr.
2014 Latest Caselaw 1883 ALL

Citation : 2014 Latest Caselaw 1883 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Vijay Shanker Rai And 2 Others vs State Of U.P. And Anr. on 20 May, 2014

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 589 of 2013
 

 
Applicant :- Vijay Shanker Rai And 2 Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Ajeet Kumar Singh,S.P.S. Parmar
 
Counsel for Opposite Party :- Govt. Advocate,R.K. Shukla
 

 
Hon'ble Mrs. Sunita Agarwal,J.

Counter affidavit filed today be taken on record.

Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.

List this matter in the second week of July, 2014.

Order Date :- 20.5.2014

G.S

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