Rajesh Kumar vs District Inspector Of Schools, ...
2014 Latest Caselaw 1881 ALL

Citation : 2014 Latest Caselaw 1881 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Rajesh Kumar vs District Inspector Of Schools, ... on 20 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1103 of 2009
 

 
Appellant :- Rajesh Kumar
 
Respondent :- District Inspector Of Schools, Aligarh & Others
 
Counsel for Appellant :- P.K. Jain,Vikram Sisodia
 
Counsel for Respondent :- C.S.C.,D.K.Upadhyay,Suman Sirohi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As prayed by learned counsel for the appellant, list this appeal in the next cause list.

Order Date :- 20.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J.)

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