Saiyad Mohammad Raza Naqvi vs State Of U.P. And 3 Others
2014 Latest Caselaw 1878 ALL

Citation : 2014 Latest Caselaw 1878 ALL
Judgement Date : 20 May, 2014

Allahabad High Court

Saiyad Mohammad Raza Naqvi vs State Of U.P. And 3 Others on 20 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27997 of 2014
 

 
Petitioner :- Saiyad Mohammad Raza Naqvi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Arun Kumar Singh
 
Counsel for Respondent :- C.S.C.,P.K. Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Monday, i.e., 26.5.2014 as fresh.

Order Date :- 20.5.2014

SKM

Download the LatestLaws.com Mobile App