Khamani vs The Addl. District Magistrate ...
2014 Latest Caselaw 1862 ALL

Citation : 2014 Latest Caselaw 1862 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Khamani vs The Addl. District Magistrate ... on 19 May, 2014

Bench: Ashok Bhushan, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 
Case :- WRIT - C No. - 35789 of 2011
 
Petitioner :- Khamani
 
Respondent :- The Addl. District Magistrate (Admn.) And Another
 
Counsel for Petitioner :- A.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Ranjana Pandya,J.

A Division Bench of this Court has already passed an order on 27.1.2014 directing the office to trace out the counter affidavit filed on 12.10.2011 and place it on record. Neither the counter affidavit has been traced nor the same has been placed on record.

List this case on 26.5.2014.

On the date fixed i.e 26.5.2014, the office is again directed to trace out the counter affidavit and place it on record.

Order Date :- 19.5.2014

G.S

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