Suniti vs State Of U.P. And Another
2014 Latest Caselaw 1859 ALL

Citation : 2014 Latest Caselaw 1859 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Suniti vs State Of U.P. And Another on 19 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26090 of 2014
 

 
Petitioner :- Suniti
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Randhir Jain,D.K. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 28th May, 2014 to enable the learned Standing Counsel to comply with the order dated 8.5.2014.

Order Date :- 19.5.2014

Priyanka

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