Gunjan Gupta And 2 Others vs Smt. Vimlesh Kumari And 6 Others
2014 Latest Caselaw 1857 ALL

Citation : 2014 Latest Caselaw 1857 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Gunjan Gupta And 2 Others vs Smt. Vimlesh Kumari And 6 Others on 19 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1508 of 2014
 

 
Appellant :- Gunjan Gupta And 2 Others
 
Respondent :- Smt. Vimlesh Kumari And 6 Others
 
Counsel for Appellant :- S.N. Singh,S.K. Pandey
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Admit.

Issue notice. The appellants may take steps to serve the respondents by registered post.

List in week commencing 7.7.2014.

Order Date :- 19.5.2014

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