Arun Kumar Gupta & Anr. vs Secretary, Vikas Pradhikaran & ...
2014 Latest Caselaw 1856 ALL

Citation : 2014 Latest Caselaw 1856 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Arun Kumar Gupta & Anr. vs Secretary, Vikas Pradhikaran & ... on 19 May, 2014

Bench: Ashok Bhushan, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 8606 of 2010
 

 
Petitioner :- Arun Kumar Gupta & Anr.
 
Respondent :- Secretary, Vikas Pradhikaran & Ors.
 
Counsel for Petitioner :- A.R. Dube,Shobhit Dubey
 
Counsel for Respondent :- C.S.C.,D.P.Singh,P.K.Singh
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Ranjana Pandya,J.

The cases of Sri P.K. Singh, learned counsel for respondent, are adjourned up to 30.5.2014.

This case is passed over for the day.

List in the first week of July, 2014.

Order Date :- 19.5.2014

G.S

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