Dharamvir vs State Of U.P. & Another
2014 Latest Caselaw 1853 ALL

Citation : 2014 Latest Caselaw 1853 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Dharamvir vs State Of U.P. & Another on 19 May, 2014

Bench: Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- CRIMINAL REVISION No. - 2180 of 2007
 

 
Revisionist :- Dharamvir
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Raj Kumar Khanna
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Vijay Lakshmi,J.

Dismissed.

For orders, see order of date passed on Criminal Revision No. 2116 of 2007 (Smt. Avinash vs. State of U.P.)

Order Date :- 19.5.2014

Ps.

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