Rati Lal And Another vs Collector/Dist. D.D.C. And 3 Ors.
2014 Latest Caselaw 1850 ALL

Citation : 2014 Latest Caselaw 1850 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Rati Lal And Another vs Collector/Dist. D.D.C. And 3 Ors. on 19 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25724 of 2014
 

 
Petitioner :- Rati Lal And Another
 
Respondent :- Collector/Dist. D.D.C. And 3 Ors.
 
Counsel for Petitioner :- K.N. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

By the order dated 6.5.2014, learned Standing Counsel had been granted time to obtain instructions in the matter.

Today, when the case was taken up, the instructions received, have been produced for perusal by this Court and a copy of the same is taken on record. A copy of the instructions have also been handed over to the learned counsel for the petitioner, who may file his objections/ rebuttal to the same.

Put up as fresh on 29th May, 2014.

Order Date :- 19.5.2014

Priyanka

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