Mohd. Naseer Uddin vs State Of U.P. And 3 Others
2014 Latest Caselaw 1846 ALL

Citation : 2014 Latest Caselaw 1846 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Mohd. Naseer Uddin vs State Of U.P. And 3 Others on 19 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27697 of 2014
 

 
Petitioner :- Mohd. Naseer Uddin
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- K.K. Rao
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Connect this petition with Writ Petition No. 12506 of 2014.

Learned Standing Counsel represents respondent nos. 1 and 2. Sri Sunil Kumar Singh, learned counsel has put in appearance on behalf of respondent nos.3 and 4.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 19.5.2014

SKM

Download the LatestLaws.com Mobile App