Smt. Amna Begum vs Shri Ram Prakash Singh
2014 Latest Caselaw 1840 ALL

Citation : 2014 Latest Caselaw 1840 ALL
Judgement Date : 19 May, 2014

Allahabad High Court

Smt. Amna Begum vs Shri Ram Prakash Singh on 19 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 795 of 2014
 

 
Appellant :- Smt. Amna Begum
 
Respondent :- Shri Ram Prakash Singh
 
Counsel for Appellant :- Sanjay Singh,Amrendra Nath Rai
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Heard Sri Sanjay Singh, learned counsel for the appellant.

Judgment is reserved.

Order Date :- 19.5.2014

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