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Ram Vinod vs State Of U.P. And 4 Others
2014 Latest Caselaw 1837 ALL

Citation : 2014 Latest Caselaw 1837 ALL
Judgement Date : 19 May, 2014

Allahabad High Court
Ram Vinod vs State Of U.P. And 4 Others on 19 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26226 of 2014
 

 
Petitioner :- Ram Vinod
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Gopal Srivastava
 
Counsel for Respondent :- C.S.C.,D.D. Chauhan,Manu Singh
 

 
Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc.Correction Application No. 178127 of 2014)

This is an application praying for correction in the order dated 9.5.2014.

In the first line of paragraph no.3  and in the seventh and eighth line of paragraph no.4 of the order where the word 'she' is mentioned, it should now be read as 'he'.

To the aforesaid extent, the application is allowed.

Order Date :- 19.5.2014

SKM

 

 

 
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