Shiv Chand And 6 Others vs Deputy Director Of ...
2014 Latest Caselaw 1828 ALL

Citation : 2014 Latest Caselaw 1828 ALL
Judgement Date : 16 May, 2014

Allahabad High Court

Shiv Chand And 6 Others vs Deputy Director Of ... on 16 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25223 of 2014
 

 
Petitioner :- Shiv Chand And 6 Others
 
Respondent :- Deputy Director Of Consolidation,Mirzapur And 15 Others
 
Counsel for Petitioner :- P.C.Singh
 
Counsel for Respondent :- C.S.C.,Anand Sagar Dubey,R.B.Yadav,Sharad Dwivedi
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today in Court, is taken on record.

Put up as fresh on 21st May, 2014.

Order Date :- 16.5.2014

Priyanka

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