Ram Veer Singh vs D.D.C. And 5 Ors.
2014 Latest Caselaw 1827 ALL

Citation : 2014 Latest Caselaw 1827 ALL
Judgement Date : 16 May, 2014

Allahabad High Court

Ram Veer Singh vs D.D.C. And 5 Ors. on 16 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26798 of 2014
 

 
Petitioner :- Ram Veer Singh
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Shailesh Rai,R.P. Shukla
 
Counsel for Respondent :- C.S.C.,M.P. Singh Gaur
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd May, 2014 to enable the learned counsel for the petitioner to comply with the order dated 14.5.2014.

Order Date :- 16.5.2014

Priyanka

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