Mahendra Pratap Singh Yadav vs State Of U.P. And 3 Others
2014 Latest Caselaw 1826 ALL

Citation : 2014 Latest Caselaw 1826 ALL
Judgement Date : 16 May, 2014

Allahabad High Court

Mahendra Pratap Singh Yadav vs State Of U.P. And 3 Others on 16 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27577 of 2014
 

 
Petitioner :- Mahendra Pratap Singh Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shesh Narain Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Wednesday, i.e., 21.5.2014 as fresh.

In the meantime, learned Standing Counsel shall seek instruction in the matter as to why petitioner's form for second semester of BTC Training is not being accepted as he has successfully completed his first semester.

Order Date :- 16.5.2014

SKM

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