Smt. Reema vs State Of U.P. And 4 Others
2014 Latest Caselaw 1823 ALL

Citation : 2014 Latest Caselaw 1823 ALL
Judgement Date : 16 May, 2014

Allahabad High Court

Smt. Reema vs State Of U.P. And 4 Others on 16 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27433 of 2014
 

 
Petitioner :- Smt. Reema
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sanjay Kumar Rajpoot
 
Counsel for Respondent :- C.S.C.,B.K. Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents State-respondents. Sri B.K.Yadav, learned counsel represents respondent no.3.

Issue notice to respondent no.5 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 16.5.2014

SKM

Download the LatestLaws.com Mobile App