Jai Prakash And 3 Ors. vs D.D.C. And 6 Ors.
2014 Latest Caselaw 1822 ALL

Citation : 2014 Latest Caselaw 1822 ALL
Judgement Date : 16 May, 2014

Allahabad High Court

Jai Prakash And 3 Ors. vs D.D.C. And 6 Ors. on 16 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 22158 of 2014
 

 
Petitioner :- Jai Prakash And 3 Ors.
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- H.N. Shukla,L.K. Singh
 
Counsel for Respondent :- C.S.C.,Anant Vijai
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed, put up as fresh on 22nd May, 2014 to enable the learned counsel for the caveator to explore as to whether he is in a position to obtain instructions on behalf of the unrepresented respondents so that in case, need arises, the writ petition itself may be disposed of finally on the next date fixed.

Order Date :- 16.5.2014

Priyanka

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