Sevak vs Bahadur And 5 Ors.
2014 Latest Caselaw 1820 ALL

Citation : 2014 Latest Caselaw 1820 ALL
Judgement Date : 16 May, 2014

Allahabad High Court

Sevak vs Bahadur And 5 Ors. on 16 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Case :- WRIT - B No. - 26054 of 2014
 
Petitioner :- Sevak
 
Respondent :- Bahadur And 5 Ors.
 
Counsel for Petitioner :- Uttam Kumar,Parameshwar Yadav
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up on 20.5.2014, as fresh.

Order Date :- 16.5.2014

G.S

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