Satpal And 9 Ors. vs State Of U.P. And 6 Ors.
2014 Latest Caselaw 1818 ALL

Citation : 2014 Latest Caselaw 1818 ALL
Judgement Date : 16 May, 2014

Allahabad High Court

Satpal And 9 Ors. vs State Of U.P. And 6 Ors. on 16 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26995 of 2014
 

 
Petitioner :- Satpal And 9 Ors.
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Pankaj Kumar Tyagi,Smt. Archana Tyagi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 22nd May, 2014.

It is made clear that no further adjournment shall be granted on that date.

Order Date :- 16.5.2014

Priyanka

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