Anand Pal vs State Of U.P. And Others
2014 Latest Caselaw 1805 ALL

Citation : 2014 Latest Caselaw 1805 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Anand Pal vs State Of U.P. And Others on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 4436 of 2007
 

 
Petitioner :- Anand Pal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.K. Gupta
 
Counsel for Respondent :- C.S.C.,Anand Prakash Srivastava,Madan Mohan,Vivek Saran
 

 
Hon'ble Attau Rahman Masoodi,J.

In Re: Civil Misc. Restoration application no. 106194 of 2014

The application for restoration of the order dated 6.7.012 is allowed.

In Re: Writ petition .

Writ petition is restored to its original number.

List in the next cause list.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J.)

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