Roop Chandra vs State Of U.P. & Others
2014 Latest Caselaw 1795 ALL

Citation : 2014 Latest Caselaw 1795 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Roop Chandra vs State Of U.P. & Others on 15 May, 2014

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3087 of 2008
 

 
Petitioner :- Roop Chandra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arun Srivastava,V.K. Ojha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri V.K. Ojha, Advocate.

List on 26.05.2014 peremptorily at the top of the list.

Order Date :- 15.5.2014

Monika

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