Mahkar Singh And Another vs State Of U.P. And 5 Others
2014 Latest Caselaw 1794 ALL

Citation : 2014 Latest Caselaw 1794 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Mahkar Singh And Another vs State Of U.P. And 5 Others on 15 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27219 of 2014
 

 
Petitioner :- Mahkar Singh And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- S.K. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2 and 3. Sri Virendra Kumar Dubey, learned counsel has put in appearance on behalf of respondent no.4.

Issue notice to respondent nos.5 and 6 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 15.5.2014

SKM

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