C/M, Vidya Mandir Purva Madhyamik ... vs State Of U.P. & Another
2014 Latest Caselaw 1793 ALL

Citation : 2014 Latest Caselaw 1793 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

C/M, Vidya Mandir Purva Madhyamik ... vs State Of U.P. & Another on 15 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27301 of 2014
 

 
Petitioner :- C/M, Vidya Mandir Purva Madhyamik Vidyalaya Kayamganj & Anor
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Rajesh Kumar,D.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.,Ram Milan Mishra,S.K. Verma
 

 
Hon'ble Abhinava Upadhya,J.

As jointly prayed, put up on Tuesday, i.e., 20.5.2014 as fresh.

Order Date :- 15.5.2014

SKM

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