M/ Sushee Hi-Tech Constructions ... vs State Of U.P. & Others
2014 Latest Caselaw 1791 ALL

Citation : 2014 Latest Caselaw 1791 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

M/ Sushee Hi-Tech Constructions ... vs State Of U.P. & Others on 15 May, 2014

Bench: Tarun Agarwala, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 336 of 2008
 

 
Petitioner :- M/ Sushee Hi-Tech Constructions Pvt. Ltd. Thru' Auth.Sign.
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- S.D. Singh,Nishant Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

List has been revised.

No one appears on behalf of petitioner to press this petition.

Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 15.5.2014

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.)

Download the LatestLaws.com Mobile App