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Mithilesh Kumar vs State Of U.P. And Others
2014 Latest Caselaw 1790 ALL

Citation : 2014 Latest Caselaw 1790 ALL
Judgement Date : 15 May, 2014

Allahabad High Court
Mithilesh Kumar vs State Of U.P. And Others on 15 May, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 413 of 2008
 

 
Petitioner :- Mithilesh Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Kaushlesh Pratap Singh,S P Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

In Re: Civil Misc. Restoration Application No. 106320 of 2014.

The restoration application filed by the learned counsel for the petitioner is within time.

The restoration application is allowed.

In Re : Writ Petition .

Writ petition is restored to its original number. 

List this case in the next cause list.

Order Date :- 15.5.2014

aks

( Attau Rahman Masoodi J. )

 

 

 
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