Shiv Narayan vs State Of U.P. And 2 Others
2014 Latest Caselaw 1789 ALL

Citation : 2014 Latest Caselaw 1789 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Shiv Narayan vs State Of U.P. And 2 Others on 15 May, 2014

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 24650 of 2013
 

 
Petitioner :- Shiv Narayan
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Pankaj Tripathi
 
Counsel for Respondent :- Govt. Advocate,V.K. Gupta
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri Pankaj Tripathi, Advocate.

List on 26.05.2014 peremptorily at the top of the list.

Order Date :- 15.5.2014

Monika

Download the LatestLaws.com Mobile App