Lal Man vs D.D.C. And 2 Ors.
2014 Latest Caselaw 1787 ALL

Citation : 2014 Latest Caselaw 1787 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Lal Man vs D.D.C. And 2 Ors. on 15 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27353 of 2014
 

 
Petitioner :- Lal Man
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Satyendra Narayan Singh,Shiv Prakash Tiwari
 
Counsel for Respondent :- C.S.C.,Rama Shankar Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 22nd May, 2014 to enable the learned counsel for the petitioner to file his CH Form-23.

Order Date :- 15.5.2014

Priyanka

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