Citation : 2014 Latest Caselaw 1786 ALL
Judgement Date : 15 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 27121 of 2014 Petitioner :- Smt. Archana Pandey Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Yogendra Kumar Srivastava Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, put up on Wednesday, i.e., 21.5.2014 as fresh.
Order Date :- 15.5.2014
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