Ram Samujh Singh vs Zila Sahkari Bank Ltd. And Others
2014 Latest Caselaw 1785 ALL

Citation : 2014 Latest Caselaw 1785 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Ram Samujh Singh vs Zila Sahkari Bank Ltd. And Others on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 49211 of 2007
 

 
Petitioner :- Ram Samujh Singh
 
Respondent :- Zila Sahkari Bank Ltd. And Others
 
Counsel for Petitioner :- Ram Babu Srivastava,Sateyndra Pratap Singh
 
Counsel for Respondent :- C.S.C.,Devendra Pratap Singh
 

 
Hon'ble Attau Rahman Masoodi,J.

This case is listed under the heading of Bunch cases for admission in medical courses. However, learned counsel for the petitioner states that the said writ petition relates to post retiral benefits.

List correctly in the next cause list under the heading of Senior Citizens.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J. )

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