Sunil Kumar Garg vs Manju Goyal
2014 Latest Caselaw 1783 ALL

Citation : 2014 Latest Caselaw 1783 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Sunil Kumar Garg vs Manju Goyal on 15 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 783 of 2014
 

 
Appellant :- Sunil Kumar Garg
 
Respondent :- Manju Goyal
 
Counsel for Appellant :- Shiv Sagar Singh,Shashi Nandan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Certified copy of the formal order filed today is taken on record.

Issue notice to the respondent, returnable at an early date. The appellant may take steps to serve the respondent by registered post.

List in week commencing 14.7.2014.

Order Date :- 15.5.2014

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