Citation : 2014 Latest Caselaw 1778 ALL
Judgement Date : 15 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 59857 of 2008 Petitioner :- Udaiveer Singh Respondent :- State Of U.P. & Others Counsel for Petitioner :- Rajendra Rai,Amit Singh,Siddharth Singh Counsel for Respondent :- C.S.C.,Neeraj Tiwari,R.M. Saggi,S.R. Singh Hon'ble Attau Rahman Masoodi,J.
As prayed, list this case in the next cause list.
Order Date :- 15.5.2014
aks
(Attau Rahman Masoodi J. )
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