Ram Bachan vs D.D.C. And Others
2014 Latest Caselaw 1774 ALL

Citation : 2014 Latest Caselaw 1774 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Ram Bachan vs D.D.C. And Others on 15 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 11163 of 2013
 

 
Petitioner :- Ram Bachan
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Sanjeev Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

List on 23rd May, 2014 to enable the learned Standing Counsel to comply with the order dated 1.3.2013.

Order Date :- 15.5.2014

Priyanka

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