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Ram Naresh Singh vs State Of U.P. Thru' Secretary & ...
2014 Latest Caselaw 1773 ALL

Citation : 2014 Latest Caselaw 1773 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Ram Naresh Singh vs State Of U.P. Thru' Secretary & ... on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 11371 of 2007
 

 
Petitioner :- Ram Naresh Singh
 
Respondent :- State Of U.P. Thru' Secretary & Others
 
Counsel for Petitioner :- Pradeep Kumar,U.P.Pandey,Uma Nath Pandey
 
Counsel for Respondent :- C.S.C.,A.C. Srivastava,A.J.Upadhyaya,S.K. Rai
 

 
Hon'ble Attau Rahman Masoodi,J.

List in the next cause list. It is made clear that the matter shall not be adjourned on the next date of listing.

This order is being passed in the presence of learned counsel for both the parties.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J.)

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