Rajendra Pratap Singh Chauhan vs State Of U.P. & Others
2014 Latest Caselaw 1772 ALL

Citation : 2014 Latest Caselaw 1772 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Rajendra Pratap Singh Chauhan vs State Of U.P. & Others on 15 May, 2014

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 19088 of 2010
 

 
Petitioner :- Rajendra Pratap Singh Chauhan
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rajrshi Gupta,Rajesh Gupta,V.P.Srivastava
 
Counsel for Respondent :- Govt. Advocate,A.K. Gaur,A.S.G.I.(2010/2163),Anurag Khanna,B.B.Paul,Govind Saran,M.C.Tripathi,Sudhir Bharti
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

Learned Standing Counsel may obtain instructions in respect of the investigation of the matter by 20.05.2014.

List this matter on 20.5.2014.

Order Date :- 15.5.2014

Monika

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