Mukarram vs Union Of India And 4 Others
2014 Latest Caselaw 1765 ALL

Citation : 2014 Latest Caselaw 1765 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Mukarram vs Union Of India And 4 Others on 15 May, 2014

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 11828 of 2014
 

 
Petitioner :- Mukarram
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Md. Imran Khan,Neeraj Kumar Pandey
 
Counsel for Respondent :- A.S.G.I.,A.G.A.,Manish Trivedi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

Passed over on the illness slip of Sri Neeraj Kumar Pandey, Advocate.

List on 26.05.2014 peremptorily at the top of the list.

Order Date :- 15.5.2014

Monika

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