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R.K. Mehrotra vs U.P. Sahkari Sansthagat Sewa ...
2014 Latest Caselaw 1764 ALL

Citation : 2014 Latest Caselaw 1764 ALL
Judgement Date : 15 May, 2014

Allahabad High Court
R.K. Mehrotra vs U.P. Sahkari Sansthagat Sewa ... on 15 May, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 6673 of 2007
 

 
Petitioner :- R.K. Mehrotra
 
Respondent :- U.P. Sahkari Sansthagat Sewa Mandal Lucknow And Others
 
Counsel for Petitioner :- Satish Mandhyan
 
Counsel for Respondent :- O.P.Singh,O.P. Singh,S.C.,S.K.Rai
 

 
Hon'ble Attau Rahman Masoodi,J.

On the request of learned counsel for both the parties, put-up on 20.5.2014.

Record shall be retained by the learned counsel for the respondents.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J.) 

 

 

 
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