Ram Sakha Gupta vs State Of U.P. And Others
2014 Latest Caselaw 1762 ALL

Citation : 2014 Latest Caselaw 1762 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Ram Sakha Gupta vs State Of U.P. And Others on 15 May, 2014

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4367 of 2012
 

 
Petitioner :- Ram Sakha Gupta
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.M. Gupta,Sanjay Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

Learned A.G.A. may obtain instructions with regard to the status of the investigation by Tuesday i.e. 20.05.2014.

Put up on 20.05.2014.

Order Date :- 15.5.2014

Monika

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