Siya Ram vs D.D.C. And 3 Ors.
2014 Latest Caselaw 1759 ALL

Citation : 2014 Latest Caselaw 1759 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Siya Ram vs D.D.C. And 3 Ors. on 15 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 22487 of 2014
 

 
Petitioner :- Siya Ram
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- S.K. Pandey
 
Counsel for Respondent :- C.S.C .,Kripa Shanker Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 23rd May, 2014 to enable the learned counsel for the petitioner to comply with the order dated 30.4.2014.

It is made clear that no further adjournment shall be granted and the matter shall be heard and orders passed thereon even without documents that are required to be filed.

Order Date :- 15.5.2014

Priyanka

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