Smt. Sneh Sudha vs State Of U.P. And 4 Others
2014 Latest Caselaw 1757 ALL

Citation : 2014 Latest Caselaw 1757 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Smt. Sneh Sudha vs State Of U.P. And 4 Others on 15 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27081 of 2014
 

 
Petitioner :- Smt. Sneh Sudha
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rajesh Nath Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2,3 and 4.

Issue notice to respondent no.5 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List immediately after one month.

Order Date :- 15.5.2014

SKM

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