Prem Printing Pvt. Ltd. vs State Bank Of India And Another
2014 Latest Caselaw 1756 ALL

Citation : 2014 Latest Caselaw 1756 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Prem Printing Pvt. Ltd. vs State Bank Of India And Another on 15 May, 2014

Bench: Dhananjaya Yeshwant Chandrachud, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 42133 of 2013
 

 
Petitioner :- Prem Printing Pvt. Ltd.
 
Respondent :- State Bank Of India And Another
 
Counsel for Petitioner :- S.K. Nigam,J.P. Singh
 
Counsel for Respondent :- Satish Chaturvedi,Jayont Banerji,S.C.
 

 
Hon'ble Dr. Dhananjaya Yeshwant Chandrachud,Chief Justice
 
Hon'ble Dilip Gupta,J.

Sri J.P. Singh, learned counsel appearing on behalf of the petitioner states that he has received specific instructions to apply for withdrawal of the petition.

In the circumstances, the writ petition is dismissed as withdrawn. Interim order stands vacated.

Order Date :- 15.5.2014

(Dr. D.Y. Chandrachud, C.J.)

(Dilip Gupta, J.)

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