Udai Bhan Singh And Another vs The Collector And Others
2014 Latest Caselaw 1755 ALL

Citation : 2014 Latest Caselaw 1755 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Udai Bhan Singh And Another vs The Collector And Others on 15 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 21165 of 2007
 

 
Petitioner :- Udai Bhan Singh And Another
 
Respondent :- The Collector And Others
 
Counsel for Petitioner :- D.N. Mishra,A.K. Mishra,Gyanendra Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

As prayed, list in the next cause list.

Order Date :- 15.5.2014

aks

(Attau Rahman Masoodi J.)

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