Triyugi Narayan Pandey vs State Of U.P. And 3 Others
2014 Latest Caselaw 1754 ALL

Citation : 2014 Latest Caselaw 1754 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Triyugi Narayan Pandey vs State Of U.P. And 3 Others on 15 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27146 of 2014
 

 
Petitioner :- Triyugi Narayan Pandey
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- A.L. Tiwari
 
Counsel for Respondent :- C.S.C.,Mrigraj Singh
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1 and 2. Sri Mrigraj Singh, learned counsel has put in appearance on behalf of respondent nos.3 and 4.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 15.5.2014

SKM

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